C.K.ABDUL REHIM, . K.P.JYOTHINDRANATH

219 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• NEW INDIA ASSURANCE CO. LTD. v. ALEYAMMA LUCKOSE — Kerala High Court (2018-07-05)
• THE BRANCH MANAGER, THE NATIONAL INSURANCE COMPANY LTD. v. LEELAMMA JOHN — Kerala High Court (2018-07-05)
• VALSAMMA v. V.A.BAIJU — Kerala High Court (2017-12-06)
• BIMAL DEV v. BIJY JOMY — Kerala High Court (2017-12-01)
• G.SASI v. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2017-12-01)
• UNNIKRISHNAN v. JINTO — Kerala High Court (2017-12-01)
• SANDHYA.C v. MUHAMMED RIYAS — Kerala High Court (2017-12-01)
• VALSALA VENU v. PERIYASWAMY — Kerala High Court (2017-12-01)
• ARUN J.THURACKAL v. IBRAHIM — Kerala High Court (2017-11-30)
• SANGEETHA VINOD v. VINOD — Kerala High Court (2017-11-30)