LexC.K.ABDUL REHIM, K.M.JOSEPH
106 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 106 |
Disposal nature
| DISPOSED OF | 65 |
| CLOSED | 23 |
| DISMISSED | 10 |
| DISMISSED AS WITHDRAWN | 4 |
| ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/S.THREE STAR GRANITES PVT LTD 3/113 THAYYOOR P.O PAZHAVOOR ERUMAPETTY THRISSUR 680584 v. THE ASST.COMMISSIONER OF INCOME TAX CIRCLE 1(1) AAYAKAR BHAVAN THRISSUR 680001 — Kerala High Court (2013-11-27)
- P.T.DAVIS v. THE INTELLIGENCE OFFICER (I.B.) — Kerala High Court (2013-02-05)
- A.A. SAKEER v. SHINU — Kerala High Court (2013-02-01)
- T.MOIDUTTY v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2013-01-23)
- THE KRISHNA EDUCATION & CULTURAL SOCIETY v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2013-01-23)
- THANKACHAN v. COMMISSIONER OF POLICE — Kerala High Court (2013-01-23)
- SELVARAJ v. SUB INSPECTOR OF POLICE — Kerala High Court (2013-01-23)
- J.RAMKUMAR v. DISTRICT POLICE CHIEF (RURAL), ALAPPUZHA — Kerala High Court (2013-01-23)
- PMH AUTOMOBILES v. THE COMMERCIAL TAX OFFICER — Kerala High Court (2013-01-23)
- MRS.ELIZABETH SAJI v. STATE OF KERALA — Kerala High Court (2013-01-23)