C.K.ABDUL REHIM, . B.SUDHEENDRA KUMAR
48 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 48 |
Disposal nature
| DISPOSED OF | 13 |
| ALLOWED | 12 |
| DISMISSED | 11 |
| PARTLY ALLOWED | 6 |
| CLOSED | 3 |
| REMANDED | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- ABDUL AZEEZ P.V. v. STATE OF KERALA — Kerala High Court (2016-12-19)
- MOHAMMAD ASIF v. STATE BY NIA — Kerala High Court (2016-12-08)
- SUO MOTU v. HAFEEZ HUSAIN TAJUDDIN MULLA — Kerala High Court (2016-12-08)
- NIDHIN @ UNNI v. THE STATE OF KERALA — Kerala High Court (2016-12-05)
- SAHADATH HOSSAIN v. STATE OF KERALA — Kerala High Court (2016-11-29)
- ANTONY DAS v. STATE OF KERALA — Kerala High Court (2016-11-28)
- CHATHU v. STATE OF KERALA — Kerala High Court (2016-11-22)
- RAMESH v. STATE OF KERALA — Kerala High Court (2016-11-22)
- AJIMS v. STATE OF KERALA — Kerala High Court (2016-11-22)
- SOOFIA v. N.I.A — Kerala High Court (2016-11-10)
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