C.K.ABDUL REHIM, . AMIT RAWAL

84 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• MUHAMMA SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER (I AND C) — Kerala High Court (2020-02-19)
• THE STATE OF KERALA v. M/S. ADITYA BIRLA NUVO LTD — Kerala High Court (2020-02-19)
• CHAVAKKAD SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER (I AND CI), — Kerala High Court (2020-02-19)
• THE STATE OF KERALA v. M/S.R.P.TELEBUY SKYSHOP (P) LTD — Kerala High Court (2020-02-19)
• THRIKKAKARA SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER (I AND CI) — Kerala High Court (2020-02-19)
• MULLASSERY SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER — Kerala High Court (2020-02-19)
• THE STATE OF KERALA, v. M/S.ADITYA BIRLA NUVO LTD., — Kerala High Court (2020-02-19)
• THE STATE OF KERALA v. M/S.LIFESTYLE INTERNATIONAL PVT.LTD. — Kerala High Court (2020-02-19)
• KAKKOOR SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER(I AND C) — Kerala High Court (2020-02-19)
• ALANGAD SERVICE CO-OPERATIVE BANK LIMITED v. THE INCOME TAX OFFICER (I AND CI) — Kerala High Court (2020-02-19)