LexC.K.ABDUL REHIM
7,719 recorded High Court judgment(s) · 2007–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 7719 |
Disposal nature
| DISPOSED OF | 4894 |
| DISMISSED | 1041 |
| ALLOWED | 694 |
| CLOSED | 482 |
| DISMISSED AS INFRUCTUOUS | 200 |
| DISMISSED AS WITHDRAWN | 188 |
| DISMISSED FOR DEFAULT | 84 |
| DISMISSED AS NOT PRESSED | 64 |
Recent judgments
- V.M.MUHAMMED ASEEF v. REKHA — Kerala High Court (2019-12-03)
- J.GEETHAKUMARI v. TOM JOSE I.A.S — Kerala High Court (2019-11-22)
- K.T.BABU v. A UNNIKRISHNAN — Kerala High Court (2019-08-21)
- S.MOHANDAS v. PINKU BISWAL I.A.S. — Kerala High Court (2019-08-21)
- JOY MATHEW v. ABDUL LATHEEF — Kerala High Court (2019-08-21)
- LINOJ PAUL v. A.UNNIKRISHNAN — Kerala High Court (2019-08-21)
- SOBHANA ENGLISH MEDIUM HIGH SCHOOL v. KERALA STATE ELECTRICITY BOARD — Kerala High Court (2019-08-21)
- SASI K v. KERALA STATE ROAD TRANSPORT CORPORATION — Kerala High Court (2019-08-21)
- P.SASIDHARAN v. MR.ANTONY CHACKO — Kerala High Court (2019-05-29)
- A.P. VIJAYALAKSHMY v. L. CHANDRASEKHARAN — Kerala High Court (2019-03-21)