LexC.K.ABDUL REHIM, . A.M.BABU
22 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22 |
Disposal nature
| DISMISSED | 8 |
| ALLOWED | 8 |
| DISMISSED AS INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED FOR NON PROSECUTION | 1 |
Recent judgments
- STATE OF KERALA v. PRAJU & OTHERS — Kerala High Court (2019-10-23)
- STATE OF KERALA v. MANGALANANDAN & 28 OTHERS — Kerala High Court (2019-10-23)
- WILSON DANIEL v. STATE OF KERALA — Kerala High Court (2017-08-14)
- THE STATE OF KERALA v. VISWAKUMAR AND ANOTHER — Kerala High Court (2017-08-08)
- VARGHESE v. STATE OF KERALA — Kerala High Court (2017-08-04)
- MADHU v. STATE OF KERALA — Kerala High Court (2017-08-01)
- RAMACHANDRAN @ RAMESH v. STATE OF KERALA — Kerala High Court (2017-07-31)
- ALIYAR @ ALI v. STATE OF KERALA — Kerala High Court (2017-07-28)
- STATE OF KERALA v. MUJEEB RAHMAN AND OTHERS — Kerala High Court (2017-07-25)
- T.K.PAREED PILLAI v. BIJU — Kerala High Court (2017-07-24)