LexC. JAYACHANDRAN
2,080 recorded High Court judgment(s) · 2008–2025
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| Kerala High Court | 2080 |
Disposal nature
| DISPOSED OF | 791 |
| ALLOWED | 626 |
| DISMISSED | 254 |
| DISMISSED AS NOT PRESSED | 80 |
| CLOSED | 74 |
| DISMISSED AS INFRUCTUOUS | 66 |
| ALLOWED AS INDICATED ABOVE | 52 |
| DISMISSED AS WITHDRAWN | 40 |
Recent judgments
- AMEERALI PALAKKAN v. THE SECRETARY TO THE GOVT., LOCAL SELF GOVT. DEPARTMENT — Kerala High Court (2025-09-18)
- JOHNY P.A v. STATE OF KERALA — Kerala High Court (2025-07-11)
- ANANDHU v. STATE OF KERALA — Kerala High Court (2025-04-11)
- LIGI SEBASTIAN @ KEVIN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- ANEESH v. STATE OF KERALA REP BY PUBLIC PROSECUTOR — Kerala High Court (2025-04-11)
- DR. LAILA ASOKAN v. THE STATE OF KERALA, — Kerala High Court (2025-04-11)
- P.KUNHIPPENNU v. P.V.PADMANABHAN — Kerala High Court (2025-04-10)
- RAJAS v. STATE OF KERALA — Kerala High Court (2025-04-10)
- VAISHNAV VALSAN v. STATE OF KERALA — Kerala High Court (2025-04-10)
- SAFEER v. STATE OF KERALA — Kerala High Court (2025-04-10)