C.HARI SHANKAR, . SUDHIR KUMAR JAIN

115 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• GOVT OF NCT OF DELHI ANR v. RAVINDER SINGH — Delhi High Court (2024-11-14)
• CHANDER PAL AND ORS v. UNION OF INDIA AND ANR — Delhi High Court (2024-11-08)
• SANJAY GIHAR v. UNION OF INDIA & ORS. — Delhi High Court (2024-11-08)
• HARSHPAL SINGH NEGI v. ST. MARYS SCHOOL SAFDARJUNG ENCLAVE AND ORS — Delhi High Court (2024-11-07)
• GOVT OF NCT OF DELHI AND ANR v. ANANG PAL SINGH — Delhi High Court (2024-11-07)
• THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN & ANR. v. SMT KULDIP KAUR & ORS. — Delhi High Court (2024-11-06)
• SUDESH v. DELHI SUBORDINATE SERVICES SELECTION BOARD & ORS — Delhi High Court (2024-11-06)
• THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN v. ALL INDIA KENDRIYA VIDYALAYA TEACHER'S ASSOCIATION AND ORS. — Delhi High Court (2024-11-06)
• MUNICIPAL CORPORATION OF DELHI v. BIJENDER SINGH — Delhi High Court (2024-11-06)
• AJAY KUMAR v. GOVT. OF NCT DELHI AND ORS. — Delhi High Court (2024-11-05)