C.HARI SHANKAR, . AJAY DIGPAUL

630 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• UNION OF INDIA & ORS. v. EX HAV MACP NB SUB DILEEP KUMAR — Delhi High Court (2025-07-18)
• M/S SERVOTECH POWER SYSTEMS LIMITED v. VIVEK SINGHAL — Delhi High Court (2025-07-18)
• HRITIK YADAV v. DIRECTOR GENERAL, RAILWAY PROTECTION FORCE AND ORS — Delhi High Court (2025-07-18)
• MANJEET KUMAR RAMPRAKASH SINGH v. UNION OF INDIA & ORS. — Delhi High Court (2025-07-18)
• UNION OF INDIA AND ORS v. EX JWO HARVINDER SINGH — Delhi High Court (2025-07-18)
• UNION OF INDIA & ORS. v. EX CAPT ASKOK KUMAR CHUGH — Delhi High Court (2025-07-17)
• UNION OF INDIA & ORS. v. EX SUB DILIPA KUMAR MAHARANA — Delhi High Court (2025-07-17)
• UNION OF INDIA & ORS. v. EX JWO VINOD KUMAR GUPTA NO 628539 B — Delhi High Court (2025-07-17)
• UNION OF INDIA & ORS. v. EX SGT VINAY SONKER, 738482-F — Delhi High Court (2025-07-17)
• UNION OF INDIA & ORS. v. 780625-K EX SGT MD AMANULLAH — Delhi High Court (2025-07-17)