BY LOKADALAT

52 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PAYAL and ORS v. BHANWARLAL and ORS — Rajasthan High Court (2018-04-22)
• SMT. SARLA DEVI and ORS v. GORAM KHAN and ORS — Rajasthan High Court (2018-04-22)
• BUDHI PRAKASH SHARMA v. LALIT SONI and ORS. — Rajasthan High Court (2018-04-22)
• PRABHU LAL @ PEERU and ORS. v. ORIENTAL INS. CO. LTD. and ORS. — Rajasthan High Court (2018-04-22)
• MANJU KANWAR and ORS. v. M/S MILK FOOD AIDS PVT.LTD.and ORS. — Rajasthan High Court (2018-04-22)
• SMT.GEETA DEVI and ORS. v. REHMAN KHAN and ORS. — Rajasthan High Court (2018-04-22)
• PRAKASH and ANR. v. THE ORIENTAL INS. CO. LTD. and ORS. — Rajasthan High Court (2018-04-22)
• SMT. INDU DEVI v. SHANKAR LAL and ORS. — Rajasthan High Court (2018-04-22)
• SMT. SARSWATI DEVI v. SHANKAR LAL and ORS. — Rajasthan High Court (2018-04-22)
• GHEWARCHAND and ORS v. T.G.SHELIYAN and ORS — Rajasthan High Court (2018-04-22)