BUDIHAL R.B.,N.K.PATIL

470 recorded High Court judgment(s) · 2013–2016

Courts

Karnataka High Court

470

Partly Allowed	192
DISMISSED	120
ALLOWED	88
DISPOSED	38
ALLOWED AND REMANDED	18
Dismissed for Non-Prosecution	13
IA/Memo/VK/OP in disposal	1

M/S NATIONAL INSURANCE COMPANY LIMITED v. ISIDHORE MASCARENHAS — Karnataka High Court (2016-02-05)
MR E GOVINDA NAIDU v. THE COMMISSIONER — Karnataka High Court (2016-01-29)
EMBIO LIMITED v. DIRECTOR GENERAL OF FOREIGN TRADE — Karnataka High Court (2016-01-08)
SRI ROHITH @ ROHITH MANKOTIA v. SRI YOUSUF BASHA — Karnataka High Court (2015-07-03)
THE DIVISIONAL MANAGER v. SMT MANI — Karnataka High Court (2014-11-28)
RAKESH SINGH NARWARIA v. THE ASSISTANT EXECUTIVE — Karnataka High Court (2014-10-31)
RATHNAKAR v. R.SHASHIDHARA — Karnataka High Court (2014-10-31)
RAKESH SINGH NARWARIA v. THE ASSISTANT EXECUTIVE — Karnataka High Court (2014-10-31)
SRI K. SHIVALINGAIAH v. DR. H.L. HARISH — Karnataka High Court (2014-10-31)
SMT SAMPAMMA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2014-04-25)