BUDIHAL R.B.,MOHAN M. SHANTANAGOUDAR

525 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

525

DISMISSED	311
Partly Allowed	77
ALLOWED	70
DISPOSED	42
ALLOWED AND REMANDED	9
DROPPED	9
Dismissed for Non-Prosecution	3
Remanded	2

UNITED INDIA INSURANCE CO. LTD. v. SMT. SMITHA ANILKUMAR — Karnataka High Court (2016-07-26)
SMITHA ANIL KUMAR v. UNITED INDIA INSURANCE CO LTD — Karnataka High Court (2016-07-26)
SMT. JAYAMMA v. SM.T ASHA PARAVEEN — Karnataka High Court (2016-07-22)
SHIVA KUMAR v. SRI AMITH KUMAR — Karnataka High Court (2016-07-22)
THE STATE OF KARNATAKA v. SRI VELUSWAMY @ SWAMY — Karnataka High Court (2016-07-22)
SMT ARCHANA v. SHARAVANA M — Karnataka High Court (2016-07-22)
THE STATE OF KARNATAKA v. SRI VELUSWAMY @ SWAMY — Karnataka High Court (2016-07-22)
SMT SHIVALINGAMMA v. RAMACHANDRA K — Karnataka High Court (2016-07-22)
S.K.SHIVANNA GOWDA v. CHETANA.S — Karnataka High Court (2016-07-21)
B N MOHAN KUMAR v. KARNATAKA POWER TRANSMISSION — Karnataka High Court (2016-07-21)