BUDIHAL R.B.,K.S.MUDAGAL
90 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 90 |
Disposal nature
| DISMISSED | 42 |
| DISPOSED | 21 |
| ALLOWED | 17 |
| REJECTED | 7 |
| DROPPED | 1 |
| IA/Memo/VK/OP in disposal | 1 |
| Partly Allowed | 1 |
Recent judgments
- SMT AFIFA SAMIYA v. JOINT SECRETARY — Karnataka High Court (2018-06-12)
- STATE OF KARNATAKA v. UMESHA — Karnataka High Court (2018-05-24)
- HIGH COURT OF KARNATAKA v. M D RAJANNA — Karnataka High Court (2018-05-24)
- THE STATE BY GOWRIBIDANUR v. SANJEEVAPPA — Karnataka High Court (2018-04-27)
- SMT MUNAVARI TAJ BEGUM v. STATE OF KARNATAKA — Karnataka High Court (2018-04-27)
- HIGH COURT OF KARNATAKA v. SRI B M SHIVANNA — Karnataka High Court (2018-04-27)
- SANJEEVAPPA v. THE STATE BY GOWRIBIDANUR — Karnataka High Court (2018-04-27)
- SRI GOUS KHAN v. STATE OF KARNATAKA — Karnataka High Court (2018-04-26)
- STATE BY PAVAGADA v. BADAGI DURGAPPA @ BADAGI RANGAPPA — Karnataka High Court (2018-04-26)
- MR A MOHAN RAJ v. THE STATION HOUSE OFFICER — Karnataka High Court (2018-04-26)
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