BUDIHAL R.B.,B.A.PATIL

165 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SRI K ASHOK v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-24)
• A. NISHITH v. THE STATE BY RAILWAY POLICE — Karnataka High Court (2018-09-24)
• MAHADEVA v. STATE OF KARNATAKA BY — Karnataka High Court (2018-09-24)
• DR B M JAYASHREE v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-14)
• DR. B.M. JAYASHREE v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-14)
• STATE BY MUDIGERE POLICE v. SRI LAKKEGOWDA @ RAJANNA — Karnataka High Court (2018-08-31)
• SMT. LAKSHMAMMA v. SRI. LAKKEGOWDA @RAJANNA — Karnataka High Court (2018-08-31)
• SRI. KANTHARAJU @ KANTHA v. STATE OF KARNATAKA — Karnataka High Court (2018-08-30)
• P G THOMAS @ VIJI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-08-30)
• STATE BY INSPECTOR OF POLICE v. SRI RAMESHA S/O KANNAN — Karnataka High Court (2018-08-30)