BUDIHAL R.B

9,424 recorded High Court judgment(s) · 2013–2018

Courts

Karnataka High Court

9424

ALLOWED	5056
REJECTED	2415
DISPOSED	834
DISMISSED	774
Partly Allowed	115
ALLOWED AND REMANDED	80
Dismissed for Non-Prosecution	71
Converted	44

SRI. M N LAKSHMIPATHI v. M/S SNEHA DEVELOPERS — Karnataka High Court (2018-09-27)
SRI. M N SRIDHAR v. M/S SNEHA DEVELOPERS — Karnataka High Court (2018-09-27)
SRI M S KRISHNAPPA v. SMT B SUSHEELA — Karnataka High Court (2018-09-27)
STATE OF KARNATAKA v. SRI. NAGESH — Karnataka High Court (2018-09-27)
SMT. M N LALITHA v. M/S SNEHA DEVELOPERS — Karnataka High Court (2018-09-27)
MR B K MANU v. M KRISHNEGOWDA — Karnataka High Court (2018-09-25)
SRI.K. NAGAPRASAD v. SRI.G.BASAVARAJU — Karnataka High Court (2018-09-25)
R ASHOKA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-25)
P PRASANNA KUMAR v. STATE BY LOKAYUKTHA POLICE — Karnataka High Court (2018-09-24)
SRI KIRAN D v. SMT P THAMIL SELVI @ P SELVI — Karnataka High Court (2018-09-20)