BUDI HABUNG

1,358 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

1358

Disposed Of	1072
Dismissed on withdrawal with liberty to approach again	86
Dismissed	55
Dismissed On withdrawal no order for such liberty	53
Allowed	41
Dismissed As infractuous	25
Dismissed For Non-prosecution	16
Closed	6

KHALILUR RAHMAN DEWAN v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2026-06-04)
IMAN ALI AHMED AND ORS v. NARAYAN KONWAR, IAS — Gauhati High Court (2026-06-04)
SMTI BINITA RAY v. THE STATE OF ASSAM AND 6 OTHERS — Gauhati High Court (2026-06-04)
MRS BORSHA CHANGMAI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
SOFIQUL ISLAM v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2026-06-03)
MR BANESWAR DAS v. THE STATE OF ASSAM AND OTHRS — Gauhati High Court (2026-06-03)
NCD SR SECONDARY SCHOOL v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2026-06-02)
SMTI SEEMA MAZUMDAR SAIKIA @ SIMA SAIKIA v. THE STATE OF ASSAM AND 8 ORS — Gauhati High Court (2026-06-01)
NOOR SAHANARA BEGUM BARBHUIYA v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2026-05-31)
MAHARSHI SARMA, ADVOCATE v. THE STATE OF ASSAM — Gauhati High Court (2026-05-31)