BUDI HABUNG

227 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

227

Disposed Of	146
Dismissed on withdrawal with liberty to approach again	31
Dismissed	18
Allowed	15
Dismissed On withdrawal no order for such liberty	9
Rejected	4
Closed	4

SMTI MEPUTOLA v. SHRI SHASHANK PRATAP SINGH, IAS — Gauhati High Court (2026-01-21)
SMTI. IMCHAMONGLA, v. SHRI SHASHANK PRATAP SINGH, IAS, — Gauhati High Court (2026-01-21)
JOYDIP DUTTA v. STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2026-01-19)
SHRI SWAPNIL SAIKIA v. STATE OF NAGALAND AND ANR — Gauhati High Court (2026-01-18)
SMTI. AMENLA PRADHAN, v. THE STATE OF NAGALAND AND ANR — Gauhati High Court (2025-12-08)
THE NEW INDIA ASSURANCE CO. LTD AND ANR v. SMTI. MAYA HAZARIKA AND 3 ORS — Gauhati High Court (2025-12-08)
THE NEW INDIA ASSURANCE CO. LTD. v. SMTI. IMTIMENLA AND 4 ORS — Gauhati High Court (2025-12-08)
ORIENTAL INSURANCE COMPANY LTD. v. SHRI K. TSANGMULI AND 2 ORS — Gauhati High Court (2025-12-08)
ORIENTAL INSURANCE CO. LTD v. SHRI GOPAL DAS AND 2 ORS — Gauhati High Court (2025-12-08)
SHRI NOKMEI L. PHOM v. SENTIYANGER, IAS AND 2 ORS — Gauhati High Court (2025-12-08)