BRIJESH SETHI

1,036 recorded High Court judgment(s) · 2011–2025

Courts

Disposal nature

Recent judgments

• M/S. LUXMI SUPER SERVICES v. RAM BADAL PANDEY — Delhi High Court (2025-01-29)
• RAMESH KUMAR & ANR v. BALBIR SINGH — Delhi High Court (2024-12-09)
• RANI & ORS v. MOHD ZAKIR — Delhi High Court (2024-12-06)
• MANDIR JULAHAN SOCIETY v. JAI BHAGWAN MITTAL & ANR — Delhi High Court (2024-11-25)
• YOGENDER v. LT GOVERNOR OF DELHI & ORS — Delhi High Court (2024-11-22)
• M/S BSES RAJDHANI POWER LTD v. BHAGWAN DASS — Delhi High Court (2024-10-28)
• SATPAL v. RAJ KAUSHALAYA ( SINCE DECEASED) THR LRS & ORS — Delhi High Court (2024-10-24)
• SANJAY AGGARWAL v. GOVT. OF NCT OF DELHI AND ORS. — Delhi High Court (2024-10-23)
• FAMILY PLANNING ASSOCIATION OF INDIA v. SECRETARY LABOUR DEPARTMENT GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2024-10-22)
• ANU SAREEN v. ICICI BANK LTD & ANR — Delhi High Court (2024-10-09)