BRIJ RAJ SINGH

10,629 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

10629

Allowed/Partly Allowed on merits/Granted	2784
Disposed off/Decided on merits	2201
DISMISSED AS INFRUCTUOUS	1731
Dismissed on merits	1631
Dismissed on merits/Rejected	891
Dismiss other than merit(DD/Non Prosec./Abated)	787
Allowed/Partly Allowed on merits	356
DISMISSED AS NOT PRESSED	170

GEETA DEVI @ MANSI VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2026-05-18)
PRAMOD KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. CIVIL SECTT. AND ANOTHER — Allahabad High Court (2026-05-15)
SADRUN NISHA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 7 OTHERS — Allahabad High Court (2026-04-28)
GOPAL DIXIT AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME AND ANOTHER — Allahabad High Court (2026-04-02)
RAM UJAGIR VERMA and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2026-04-02)
RAMANUJ MAURYA v. STATE OF U.P. and ANR. — Allahabad High Court (2026-03-30)
SMT. MANISHA SAXENA and ORS. v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECTT. LKO and ANR — Allahabad High Court (2026-02-16)
SANTOSH KUMAR PANDEY and ANOTHER v. STATE OF U.P. and ANOTHER — Allahabad High Court (2026-02-09)
T.T. LTD. THROUGH OCCUPIER and ORS. v. STATE OF U.P. and ORS. — Allahabad High Court (2026-01-28)
SUDHEER KUMAR v. STATE OF U.P. and ORS. — Allahabad High Court (2026-01-21)