BOARD OF COURT CATEGORY WISE DIVISION BENCH

329 recorded High Court judgment(s) · 2003–2018

Courts

Himachal Pradesh High Court

329

Disposed Off	273
Dismissed	39
Allowed	10
Dissmiss For Default/Non-Prosecution	2
Partly Allowed	2
DISMISSED	2
DISPOSED OFF	1

STATE OF HP v. RAVINDER RAI — Himachal Pradesh High Court (2018-10-11)
ASHWANI KUMAR v. STATE OF HP — Himachal Pradesh High Court (2018-05-11)
RAJ KAUR ALIAS RANO v. STATE OF HP — Himachal Pradesh High Court (2018-03-29)
STATE v. NAND LAL — Himachal Pradesh High Court (2018-03-14)
RAKESH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2018-03-14)
STATE OF HP v. HOSHIAR SINGH — Himachal Pradesh High Court (2017-08-21)
STATE v. SUKESH KUMAR — Himachal Pradesh High Court (2016-11-21)
KALYAN SINGH v. RAGHUBIR SINGH — Himachal Pradesh High Court (2016-09-06)
STATE OF HP v. BIR SINGH — Himachal Pradesh High Court (2016-05-05)
MUDITA SHARMA v. STATE OF HP — Himachal Pradesh High Court (2014-12-18)