LexBISWAROOP CHOWDHURY
671 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 671 |
Disposal nature
| DISPOSED | 469 |
| ALLOWED | 98 |
| DISMISSED | 43 |
| DISMISSED FOR NON PROSECUTION | 16 |
| DISMISSED FOR DEFAULT | 13 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS NON PROSECUTION | 7 |
| PARTLY ALLOWED | 7 |
Recent judgments
- NAZRUL ISLAM v. THE NATIOANAL INS. CO. LTD. — Calcutta High Court (2026-05-22)
- ORIENTAL INS CO LTD v. PANI MAHALI AND ORS — Calcutta High Court (2026-05-22)
- ASIT DUTTA v. THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ANR. — Calcutta High Court (2026-05-22)
- THE NEW INDIA ASSURANCE COMPANY LIMITED v. MANISHA DHAR AND ORS. — Calcutta High Court (2026-05-22)
- SMT. ARATI MANNA AND ORS v. NATIONAL INSURANCE COMPANY LTD. AND ANR — Calcutta High Court (2026-05-22)
- INDIAN OIL CORPORATION LTD v. UNION OF INDIA — Calcutta High Court (2026-05-22)
- SANTU KUAMR PATRA & ORS v. NATIONAL INSURANCE COMPANY LTD. — Calcutta High Court (2026-05-22)
- SHOUMIK DE v. UTSAV DEY AND ANR — Calcutta High Court (2026-05-22)
- SMT SUDHA DEVI v. THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS — Calcutta High Court (2026-05-22)
- JHUMA RANI PRAMANICK v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-22)