BISWANATH SOMADDER,. Y. K. SRIVASTAVA

378 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

378

Disposed off/Decided on merits	226
Dismissed on merits	122
Dismiss other than merit(DD/Non Prosec./Abated)	24
Allowed/Partly Allowed on merits	6

DHRUV KUMAR PANDEY AND ANOTHER v. THE STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF SECONDARY EDUCATION AND 3 OTHERS — Allahabad High Court (2020-04-24)
M/S KESHARWANI SHEETALAYA SAHSAON ALLAHAAD v. COMMISSIONER OF INCOME TAX ALLAHABAD — Allahabad High Court (2020-04-24)
UNION OF INDIA AND 3 OTHERS v. RAJ BAHADUR SINGH — Allahabad High Court (2020-04-22)
State of U.P. THROUGH PRINCIPAL SECRETARY, CHIKITSA SHIKSHA EVAM PARSHIKSHAN, AND 2 OTHERS v. DR. RAJ KAMAL SINGH — Allahabad High Court (2020-04-21)
RAKESH RAMAN MISHRA v. STATE OF U.P. THROUGH CHIEF SECRETARY AND 2 OTHERS — Allahabad High Court (2020-03-06)
SMT. SAHANA B v. STATE OF U.P. THROUGH SECRETARY PANCHAYAT AND 12 OTHERS — Allahabad High Court (2020-03-06)
RAMESH TRIPATHI v. STATE OF U.P. THROUGH PRINCIPAL SECRETARY SECONDARY EDUCATION AND 4 OTHERS — Allahabad High Court (2020-03-06)
LALIT KUMAR v. STATE OF U.P. THROUGH SECRETARY (HOME) AND 3 OTHERS — Allahabad High Court (2020-03-06)
SMT. BHANUMATI YADAV( LICENSEE COUNTRY LIQUOR SHOP KHETASARAI JAUNPUR) v. State of U.P. THROUGH ITS SECRETARY (EXCISE) GOVERNMENT OF U.P. AT LUCKNOW AND ANOTHER — Allahabad High Court (2020-03-06)
PRADEEP KUMAR DWIVEDI v. UNION OF INDIA THROUGH SECRETARY H.R.D MINISTRY AND 35 OTHERS — Allahabad High Court (2020-03-06)