BISWANATH SOMADDER, . BHASKAR RAJ PRADHAN

50 recorded High Court judgment(s) · 2021–2025

Courts

Disposal nature

Recent judgments

• Dil Bahadur Pradhan v. State of Sikkim and Ano. — Sikkim High Court (2025-12-10)
• Nil Kumar Pradhan v. State of Sikkim and Ano. — Sikkim High Court (2025-12-10)
• State of Sikkim and Ors. v. Chhabil Dass Agarwal — Sikkim High Court (2025-12-10)
• State of Sikkim and Ors. v. Chhabil Dass Agarwal — Sikkim High Court (2025-12-10)
• TT Energy Private Limited v. Principal Chief Engineer Cum Secretary, Energy and Power Department, Government of Sikkim — Sikkim High Court (2025-11-13)
• Swadhi Health Management LLP and Ano. v. State of Sikkim and Ors. — Sikkim High Court (2025-10-28)
• Union of India and Ors. v. SICPA India Private Limited and Ano. — Sikkim High Court (2025-09-05)
• TSETEN PALZOR BHUTIA v. STATE OF SIKKIM AND ORS. — Sikkim High Court (2025-08-07)
• National Highways and Infrastructure Development Corporation Ltd. (NHIDCL) v. Sumba Sherpa and Ano. — Sikkim High Court (2025-08-07)
• National Highways and Infrastructure Development Corporation Ltd. (NHIDCL) v. Pampawati Pradhan and Ano. — Sikkim High Court (2025-08-07)