BISWANATH SOMADDER,AJAY BHANOT

206 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

206

Disposed off/Decided on merits	92
Dismissed on merits	58
Dismiss other than merit(DD/Non Prosec./Abated)	45
Allowed/Partly Allowed on merits	10
Reference Disposed off	1

M/S M. M. SONS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-03)
m/s skipper limited v. union of india and 3 ors — Allahabad High Court (2020-02-07)
SMT. USHA SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2020-01-18)
M/S ASHOK KUMAR, AMIT KUMAR AND SHIPRA ESTATE PVT. LTD. v. PRINCIPAL COMMISSIONER OF INCOME TAX — Allahabad High Court (2020-01-18)
M/S DABUR INDIA LTD. v. COMMISSIONER OF CGST, GHAZIABAD AND 4 OTHERS — Allahabad High Court (2020-01-17)
SMT. ANITA AGRAWAL v. State of U.P. AND 02 OTHERS — Allahabad High Court (2020-01-17)
TILAK RAJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-17)
M/S SMARTWHEELS PRIVATE LIMITED v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-01-17)
DEEPAK GUPTA v. ASSISTANT COMMISSIONER INCOME TAX AND 2 OTHERS — Allahabad High Court (2020-01-17)
M/S IMPERIAL EXPORTS AND 2 OTHERS v. THE COMMISSIONER OF CUSTOMS AND 2 OTHERS — Allahabad High Court (2020-01-14)