BISWANATH RATH,. MOHAMMAD RAFIQ(CJ)

487 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• BAJRANG SHARDA v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• KHATAU NARBHERAM AND CO. v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• M/S KALINGA MINING CORPORATION v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• M/S.GHANASHYAM MISRA AND SONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• M/S SERAJUDDIN AND CO. v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• RAMESH PRASAD SAO v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• M/S ARYAN MINING AND TRADING CORPORATION PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• M/S.KJS AHLUWALIA, SOLE PROPRIETORSHIP FIRM v. STATE OF ODISHA — Orissa High Court (2020-12-22)
• ARATI MAJHI v. STATE OF ODISHA — Orissa High Court (2020-12-14)
• NIGAMANANDA TRIPATHY v. UNION OF INDIA — Orissa High Court (2020-12-14)