BISWANATH RATH,. M.S.SAHOO

368 recorded High Court judgment(s) · 2023–2023

Courts

Orissa High Court

368

Disposed Off	163
Dismissed	154
Dismissed For Default/Non-Prosecution	24
Allowed	16
Converted	8
Dropped	2
Closed	1

SAMARPITA TRIPATHY v. RAKESH PANDA — Orissa High Court (2023-08-30)
GAYADHAR NAYAK v. GOVT. OF INDIA — Orissa High Court (2023-08-30)
JAGANNATH MAHAPATRA v. RASMITA MAHAPATRA — Orissa High Court (2023-08-29)
FERRO ALLOYS CORPORATION LTD., BHADRAK v. THE PRESIDING OFFICER, LABOUR COURT, BBSR — Orissa High Court (2023-08-29)
BIBEKANANDA NAYAK v. STATE OF ODISHA — Orissa High Court (2023-08-29)
SANJAYA NAIK v. PRESIDENT OF UTKAL ALUMINA INTERATIONAL LTD., RAYAGADA — Orissa High Court (2023-08-29)
THE MANAGEMENT OF M/S.STEEL AUTHORITY OF INDIA LTD. ROURKELA v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA — Orissa High Court (2023-08-28)
SUBHASMITA MALLIK v. DEEPAK KUMAR NAYAK — Orissa High Court (2023-08-28)
LIPINA BARIK v. DEBASIS MOHAPATRA — Orissa High Court (2023-08-28)
SREE METALIKS LTD. (SML HOUSE), BARBIL v. THE PRESIDING OFFICER, LABOUR COURT, BBSR — Orissa High Court (2023-08-25)