LexBISWANATH RATH,. C.R.DASH
208 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 208 |
Disposal nature
| Disposed Off | 147 |
| Withdrawn | 31 |
| Dismissed | 19 |
| Infructuous | 6 |
| Dismissed For Default/Non-Prosecution | 3 |
| Converted | 1 |
| Not Pressed | 1 |
Recent judgments
- MANORAMA MISHRA v. PURNA CHANDRA MISHRA — Orissa High Court (2021-12-20)
- M/S.RAM KUMAR AGRAWAL ENGINEERS PVT. LTD. v. STATE OF ODISHA — Orissa High Court (2021-12-20)
- ALEKH KU.TARAI v. NALCO — Orissa High Court (2021-12-20)
- A.GOUTAM REDDY v. STATE and ORS. — Orissa High Court (2021-12-20)
- UNION OF INDIA v. PRASANNA KU.SWAIN — Orissa High Court (2021-12-20)
- GOVT.OF ORISSA v. SK.IQBALUDDIN — Orissa High Court (2021-12-20)
- STATE OF ODISHA v. SANJAY KUMAR PRUSTY — Orissa High Court (2021-12-20)
- NIMAI CH.BEHERA andORS v. STATE and ORS. — Orissa High Court (2021-12-20)
- M/S.KRISHNA CHANDRA MISHRA v. STATE OF ODISHA — Orissa High Court (2021-12-20)
- ANAND KU.GARG v. STATE OF ODISHA — Orissa High Court (2021-12-16)