BISWANATH RATH

53,463 recorded High Court judgment(s) · 1998–2023

Courts

Orissa High Court

53463

Disposed Off	45598
Dismissed	3761
Dismissed For Default/Non-Prosecution	1895
Allowed	956
Withdrawn	408
Dropped	392
(unspecified)	138
Lok Adalat Disposal	49

SATYABRAT BHAGIRATHI SAHOO v. STATE OF ODISHA — Orissa High Court (2023-09-05)
RABINDRA PRASAD DAS v. STATE OF ODISHA — Orissa High Court (2023-09-05)
TAPAS KUMAR SAMANTARAY v. STATE OF ODISHA — Orissa High Court (2023-09-05)
NANI KUMAR MANDAL v. STATE OF ODISHA — Orissa High Court (2023-09-05)
KAKOLI DAS v. STATE OF ODISHA — Orissa High Court (2023-09-05)
SARADA PRASANNA KANUNGO v. STATE OF ODISHA — Orissa High Court (2023-09-05)
JITENDRA BISWAL v. STATE OF ODISHA — Orissa High Court (2023-09-05)
KUMUDINI MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2023-09-05)
BUDA BAIRAGI @ B. BAIRAGI v. STATE OF ODISHA — Orissa High Court (2023-09-05)
ADHULI DAS v. STATE OF ODISHA — Orissa High Court (2023-09-05)