BISWANATH RATH,. A.K.RATH

30 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• KSHAMANIDHI NAIK v. STATE OF ODISHA — Orissa High Court (2019-05-22)
• M/S.ANMOL INTERNATIONAL PVT.LTD. v. STATE OF ODISHA,REVENUE DEPT., — Orissa High Court (2019-05-22)
• MADHUSUDAN KAR v. UCO BANK LTD — Orissa High Court (2019-05-22)
• ACHYUTANANDA SWAIN v. SPECIAL RELIEF COMMISSIONER,CUTTACK — Orissa High Court (2019-05-22)
• DILLIP KUMAR RANA v. STATE OF ODISHA — Orissa High Court (2019-05-22)
• SUDHANSU SEKHAR SAHOO v. STATE BANK OF INDIA,SME CREDIT CENTRE — Orissa High Court (2019-05-22)
• DHUSASAN JENA v. STATE OF ODISHA — Orissa High Court (2019-05-22)
• BIKASH KUMAR AGARWALLA v. AXIS BANK,KARANJIA BRANCH — Orissa High Court (2019-05-22)
• PRATYUSH v. STATE OF ODISHA — Orissa High Court (2019-05-22)
• MEENA KUMARI MISHRA v. AO, BANK OF BARODA — Orissa High Court (2019-05-22)