LexBISWAJIT PALIT
590 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 590 |
Disposal nature
| Disposed Of | 162 |
| Allowed | 147 |
| Dismissed | 119 |
| Rejected | 64 |
| Partly Allowed | 40 |
| Withdrawn | 28 |
| Remanded for retrial | 13 |
| (unspecified) | 10 |
Recent judgments
- SRI SAURAB DAS v. UNION OF INDIA AND 5 OTHERS — Tripura High Court (2026-05-22)
- Bijit Kumar Deb v. Tripura Gramin Bank and 3 others — Tripura High Court (2026-05-22)
- Sri Rajesh Ghosh v. The State of Tripura — Tripura High Court (2026-05-20)
- Saikat Saha v. Smt. Rupa Banik (Saha) and Ors. — Tripura High Court (2026-05-20)
- Smt. Ambalika Datta v. The State of Tripura — Tripura High Court (2026-05-19)
- Sri Sajal Biswas v. The Union of India and 7 Others — Tripura High Court (2026-05-18)
- Sri Subrata Reang v. The Union of India and 7 others — Tripura High Court (2026-05-18)
- Dr. Reema Saha v. The State of Tripura and 7 Others — Tripura High Court (2026-05-18)
- The State of Tripura v. Shri Raja Saha — Tripura High Court (2026-05-15)
- Sri Gouranga Chandra Sarkar v. The State of Tripura and 2 others — Tripura High Court (2026-05-15)