BISWAJIT PALIT

182 recorded High Court judgment(s) · 2024–2026

Courts

Tripura High Court

182

Dismissed	55
Disposed Of	42
Allowed	34
Withdrawn	31
Partly Allowed	5
(unspecified)	4
Closed	4
Dissmiss For Default/Non-Prosecution	3

Sri Rishiraj Nath v. The State of Tripura and Ors. — Tripura High Court (2026-05-25)
Smt. Fuleshwari Sinha v. The State of Tripura and ors — Tripura High Court (2026-05-21)
The State of Tripura and Ors. v. Sri Pabindra Tripura and Ors. — Tripura High Court (2026-05-20)
The State of Tripura and Ors. v. Smt Kabita Sarkar and Ors. — Tripura High Court (2026-05-20)
Rajib Ray v. The State of Tripura and Ors. — Tripura High Court (2026-05-20)
The State of Tripura and Ors. v. Smt Dipali Deb Sen and Ors — Tripura High Court (2026-05-20)
M/s Smart Tech Solutions LLP and Anr. v. UNION of India and Ors. — Tripura High Court (2026-05-19)
TRIPURA STATE ELECTRICITY CORPORATION LIMITED (TSECL) AND ANR. v. SMT. MADHAVI BISWAS CHAKRABORTY AND ANR — Tripura High Court (2026-05-19)
Dr. Rajat Ghosh v. Tripura University and Ors — Tripura High Court (2026-05-14)
Shri Prafulla Das v. Shri Surajit Banik — Tripura High Court (2026-05-14)