LexBISWAJIT MOHANTY,. MOHAMMAD RAFIQ(CJ)
26 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 26 |
Disposal nature
| Disposed Off | 19 |
| Dismissed | 3 |
| Not Pressed | 2 |
| Infructuous | 1 |
| Withdrawn | 1 |
Recent judgments
- SARBESWAR PATRA v. STATE OF ODISHA — Orissa High Court (2020-06-09)
- M/S.ABHA ENGINEERING AND CONSTRUCTION v. PARADIP PORT TRUST — Orissa High Court (2020-06-09)
- MADAN MOHAN BARIK v. STATE OF ODISHA — Orissa High Court (2020-06-09)
- RITESH AGARWAL v. COLLECTOR AND DISTRICT MAGISTRATE — Orissa High Court (2020-06-09)
- KALPANA NAYAK v. STATE OF ORISSA — Orissa High Court (2020-06-09)
- ARJUN CHARAN SWAIN v. STATE OF ODISHA — Orissa High Court (2020-06-09)
- SURENDRA PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2020-06-09)
- DEBARAJ SETHA v. STATE OF ODISHA — Orissa High Court (2020-06-09)
- M/S.SURYA INTERNATIONAL v. M/S.CENTRAL ELECTRONICS LIMITED — Orissa High Court (2020-06-09)
- REETA APARAJITA MOHANTY v. COLLECTOR, BOUDH — Orissa High Court (2020-06-09)