BISWAJIT MOHANTY,MISS SAVITRI RATHO
428 recorded High Court judgment(s) · 2022–2022
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| Orissa High Court | 428 |
Disposal nature
| Disposed Off | 273 |
| Withdrawn | 121 |
| Not Pressed | 14 |
| Dismissed | 10 |
| Dismissed For Default/Non-Prosecution | 9 |
| Dropped | 1 |
Recent judgments
- ALOK BEHERA v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- GAGAN ROUT v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- KHIRODINI DASH v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- GOURANGA CHARAN BEHERA v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- DINABANDHU MANDAL v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- HARI ORAM v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- RAMESH MOHANTY v. STATE OF ODISHA — Orissa High Court (2022-10-21)
- NARAHARI BEHERA v. STATE OF ODISHA — Orissa High Court (2022-10-20)
- PRADEEP KUMAR MALLICK v. STATE OF ODISHA — Orissa High Court (2022-10-20)
- MAHESWAR BARIK v. SPECIAL LAND ACQUISITION OFFICER AND COMPETENT AUTHORITY NH 125 — Orissa High Court (2022-10-20)
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