LexBISWAJIT MOHANTY,. K.R.MOHAPATRA
266 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 266 |
Disposal nature
| Disposed Off | 180 |
| Withdrawn | 58 |
| Dismissed For Default/Non-Prosecution | 16 |
| Dismissed | 4 |
| Allowed | 3 |
| Infructuous | 2 |
| Not Pressed | 1 |
| Dropped | 1 |
Recent judgments
- EXECUTIVE DIRECTOR,JINDAL STEEL AND POWERS LTD. v. STATE OF ORISSA — Orissa High Court (2022-04-13)
- NIBEDITA MANASWINEE v. SACHIN RAMACHANDRA JADHAB — Orissa High Court (2022-04-13)
- LAIBANI MAHANANDA @ KUSHAL v. STATE OF ODISHA — Orissa High Court (2022-02-11)
- NARENDRA DHARUA v. STATE OF ODISHA — Orissa High Court (2022-02-11)
- ANIRUDHA PURSTY v. STATE OF ODISHA — Orissa High Court (2022-02-11)
- SATYANARAYAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2022-02-11)
- ISPAT LABOUR UNION v. UNION OF INDIA — Orissa High Court (2022-02-10)
- NIRAKAR BHOI v. STATE OF ODISHA — Orissa High Court (2022-02-10)
- BHAKTILATA NATH SHARMA v. STATE OF ODISHA — Orissa High Court (2022-02-10)
- RABINARAYAN SAHU v. STATE OF ODISHA — Orissa High Court (2022-02-10)