LexBISWAJIT MOHANTY,. C.R.DASH
52 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 52 |
Disposal nature
| Disposed Off | 43 |
| Withdrawn | 5 |
| Dismissed | 4 |
Recent judgments
- PRAKASH CHANDRA PANIGRAHI v. STATE OF ORISSA — Orissa High Court (2020-02-10)
- PRAKASH CHANDRA PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2020-02-10)
- PURNENDU SEKHAR PATI v. UNION OF INDIA SERVICE — Orissa High Court (2020-02-10)
- ARUN @ ARUNA KUMAR DAS v. STATE OF ORISSA — Orissa High Court (2020-02-10)
- PRAKASH KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2020-02-10)
- SUBASH CHANDRA PANDA v. STATE OF ORISSA — Orissa High Court (2020-02-10)
- PRAKASH CHANDRA PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2020-02-10)
- BIJAY KUMAR SWAIN v. STATE OF ODISHA — Orissa High Court (2020-02-04)
- M/S AKSHAYA KUMAR MOHANTY CONSTRUCTION PVT.LTD. v. THE EXECUTIVE ENGINEER, RURAL WORKS DIVISION-II — Orissa High Court (2020-02-04)
- M/S AKSHAYA KUMAR MOHANTY CONSTRUCTION PVT.LTD. v. THE EXECUTIVE ENGINEER, RURAL WORKS DIVISION — Orissa High Court (2020-02-04)