BISWAJIT MOHANTY,. BISWANATH RATH

43 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• M/S.BINU INDUSTRIES v. STATE OF ODISHA — Orissa High Court (2021-12-24)
• M/S.C.P.MOHANTY AND ASSOCIATES,CUTTACK v. STATE OF ODISHA — Orissa High Court (2021-12-24)
• M/S. SWARAJ LOGISTICS v. MAHANADI COALFIELDS LTD. — Orissa High Court (2021-12-24)
• SABYASACHI SINGH v. STATE OF ODISHA — Orissa High Court (2021-12-24)
• M/S SACHIDANANDA CONSULTANCY PVT. LTD. v. ORISSA STATE POLICE HOUSING AND WELFARE CORP. LTD. — Orissa High Court (2021-12-24)
• ANADI CHARAN NATH v. STATE OF ODISHA — Orissa High Court (2021-12-24)
• N.C.C. LTD. v. MCL, BURLA — Orissa High Court (2021-12-24)
• M/S.SCAN STEELS LTD. v. MAHANADI COALFIELDS LTD — Orissa High Court (2021-12-23)
• BIJAYA KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2021-12-23)
• SONALIKA NAYAK v. NITYANANDA SWAIN — Orissa High Court (2021-12-23)