LexBISWAJIT MOHANTY,. BIRAJA PRASANNA SATAPATHY
261 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 261 |
Disposal nature
| Disposed Off | 180 |
| Withdrawn | 67 |
| Dismissed | 8 |
| Dismissed For Default/Non-Prosecution | 5 |
| Dropped | 1 |
Recent judgments
- GOSHIBANANDA NAIK v. COMMNR.-C-SECY.TO — Orissa High Court (2022-06-24)
- BINOD DEHURY v. COLLECTOR, DHENKANAL — Orissa High Court (2022-05-20)
- M/S ODISHA AQUA TRADERS AND MARINE EXPORTERS PVT. LTD. v. STATE OF ODISHA — Orissa High Court (2022-05-20)
- KALANDI CHARAN SAHOO v. COLLECTOR, DHENKANAL — Orissa High Court (2022-05-20)
- JANARDAN DEHURI v. COLLECTOR, DHENKANAL — Orissa High Court (2022-05-20)
- JAGAT SABAR v. STATE OF ORISSA — Orissa High Court (2022-05-20)
- KARTIKA CHANDRA JENA v. STATE OF ODISHA — Orissa High Court (2022-05-19)
- SHRIKRUSHNA SAHAYA BEHERA v. STATE OF ODISHA — Orissa High Court (2022-05-19)
- SANJULATA BARIK v. DIRECTOR OF ESTATE,GA AND PG DEPT. — Orissa High Court (2022-05-18)
- JENAMANI DILLIP KUMAR RAY v. STATE OF ODISHA — Orissa High Court (2022-05-18)