BISWAJIT MOHANTY,. B.R.SARANGI
111 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 111 |
Disposal nature
| Disposed Off | 107 |
| Withdrawn | 3 |
| Dismissed | 1 |
Recent judgments
- SATYABRATA PRADHAN v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- BISHNU PRASAD v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- DHAN BAHADUR v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- DEBENDRA KUMAR SAHOO v. DEPUTY REGISTRAR, STATE ADMINISTRATIVE TRIBUNAL, CTC — Orissa High Court (2020-12-21)
- SUSHANTA KUMAR DASH v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- RANJUBALA BEHURA v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- DEBABRATA GUHA v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- GOLAM HOSSAIN KHAN v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- ASHOK KUMAR BOSE v. STATE OF ODISHA — Orissa High Court (2020-12-21)
- MAMI RANA v. STATE OF ODISHA — Orissa High Court (2020-12-21)
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