BISWAJIT MOHANTY

9,585 recorded High Court judgment(s) · 2013–2022

Courts

Orissa High Court

9585

Disposed Off	7731
Withdrawn	938
Dismissed	405
Dismissed For Default/Non-Prosecution	243
Converted	107
Allowed	49
Dropped	38
Not Pressed	30

M/S SAHOO AND BROTHERS v. ESIC, BBSR — Orissa High Court (2022-10-20)
KD GOLD AND DIAMONDS PRIVATE LIMITED v. M/S KHIMJI AND SONS — Orissa High Court (2022-10-20)
ARUN KUMAR DAS v. STATE OF ODISHA — Orissa High Court (2022-10-20)
BALARAM DAS v. STATE OF ODISHA — Orissa High Court (2022-10-20)
M/S.SAHOO AND BROTHERS,JAGATSINGHPUR v. EMPLOYEES STATE INSURANCE CORPORATION,BBSR — Orissa High Court (2022-10-20)
ANIL NAYAK v. STATE OF ODISHA — Orissa High Court (2022-10-20)
SUKUMAR PALATA v. STATE OF ODISHA — Orissa High Court (2022-10-20)
SABITA HARICHANDAN v. STATE OF ODISHA — Orissa High Court (2022-10-19)
BAJRANG LAL AGRAWAL v. STATE OF ODISHA — Orissa High Court (2022-10-19)
USHARANI SETHY v. STATE OF ODISHA — Orissa High Court (2022-10-19)