LexBISWAJIT BASU, RAJA BASU CHOWDHURY
28 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 28 |
Disposal nature
| REJECTED | 16 |
| DISMISSED AS NOT PRESSED | 7 |
| DISPOSED | 2 |
| DISMISSED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| ALLOWED | 1 |
Recent judgments
- PANKAJ ROY @ PANKAJ LAL v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- SOMA @ SOMA MAITY @ NANDARANI MAITY v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-11-09)
- ANNAPURNA DAS v. STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2023-11-09)
- HALIMA KHATOON v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- SUDIP MUKHERJEE v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- SANJOY DAS @ SHYMAL @ SHYAMAL v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- ALIUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- MD SALAUDDIN v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- NAREN GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)
- MOHASIN ALI SK v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-09)