BISWAJIT BASU, AJAY KUMAR GUPTA

20 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• BHASKAR SINHA v. SUBHADIP SINHA AND ANR — Calcutta High Court (2025-11-06)
• RANA DEY v. BISWAJIT DAS — Calcutta High Court (2025-11-06)
• SHITAL ICE FACTORY AND COLD STORAGE v. SATYAJIT ROY AND ORS. — Calcutta High Court (2025-11-06)
• DLX LIMITED AND ANR. v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-11-04)
• ASHOK GHOSH v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-11-04)
• M/S. KUSUM UDYOG LIMITED AND ANR v. THE REGIONAL PROVIDENT FUND COMMISSIONER-I, EPFO AND ORS — Calcutta High Court (2025-11-03)
• THE STATE OF WEST BENGAL AND ORS v. MD. MATIUR RAHAMAN — Calcutta High Court (2025-10-31)
• LT. COL. SANDIPAN DEY v. SRIRUPA DEY (DUTTA) — Calcutta High Court (2025-10-29)
• BISHAL YADAV AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-10-16)
• PRADIP KUITY AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-10-16)