LexBISWAJIT BASU
12,545 recorded High Court judgment(s) · 1992–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 12545 |
Disposal nature
| DISPOSED | 10193 |
| DISMISSED | 983 |
| DISMISSED FOR DEFAULT | 696 |
| DISMISSED AS NOT PRESSED | 286 |
| ALLOWED | 138 |
| DISMISSED AS WITHDRAWN | 111 |
| DISMISSED AS INFRUCTUOUS | 100 |
| DISMISSED FOR NON PROSECUTION | 16 |
Recent judgments
- SAKEEL AHMED ALIAS SHAKIL AHEMED v. MD IBRAHIM ANSARI — Calcutta High Court (2025-12-24)
- ABIR CHAKRAVORTY v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-12-24)
- USAMA CHOWDHURY v. ALIAH UNIVERSITY AND ORS. — Calcutta High Court (2025-12-23)
- ANAMIKA SAHA v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-23)
- JAYANTA KUMAR PAHARI AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-23)
- RAISA PARVIN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-19)
- RASHEDUL ISLAM MOLLA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-19)
- BRIGHT EDUCATION WELFARE TRUST (BEWT) v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-19)
- RITESH MISHRA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-17)
- DIPANWITA PARH MAITI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-17)