BIRENDRA PRASAD VERMA, (O)

79 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• Niru Parag v. The State Of Bihar and Ors — Patna High Court (2014-11-13)
• THE STATE OF BIHAR and ORS v. RAJENDRA MOCHI — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. VIJAY KUMAR SINGH — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. MANDAVI DEVI — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. BASUDEO SAH — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. CHANDRAMANI KUMARI — Patna High Court (2014-09-24)
• The State Of Bihar and Ors v. Ram Bali Singh — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. UDAY NARAYAN MISHRA — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. RANJEET KUMAR SINGH — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. UPENDRA SHARMA — Patna High Court (2014-09-24)