BIRENDRA PRASAD VERMA
9,523 recorded High Court judgment(s) · 2008–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 9523 |
Disposal nature
| DISMISSED | 2531 |
| WITHDRAWN | 2333 |
| DISPOSED | 1947 |
| D.F.D. FOR NON APPEARANCE | 905 |
| ALLOWED | 806 |
| BAIL GRANTED | 768 |
| REJECTED | 214 |
| CONVERTED | 12 |
Recent judgments
- Poonam Sinha v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- Kaushlendra Kumar Mishra @ Kaushlendra Mishra v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
- M/s Kamal Construction v. The Union Of India and Ors — Patna High Court (2017-01-16)
- Hari Sharan Dwivedi v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
- Matari Devi @ Metari Devi v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
- Bharat Singh v. Smt. Sumitra Devi and Ors — Patna High Court (2017-01-13)
- Tribhuwan Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
- Sikandar Yadav v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
- NAGARNAUSA PRAKHAND PRATHMIK M v. THE STATE OF BIHAR and ORS — Patna High Court (2017-01-12)
- Devraj Kumar v. The State Of Bihar and Ors — Patna High Court (2017-01-12)
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