BIRENDRA KUMAR, . T.MEENA KUMARI

64 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• Bachchu Prasad v. The State Of Bihar and Ors — Patna High Court (2012-08-28)
• THE UNION OF INDIA and ORS v. SATYENDRA KUMAR SINHA — Patna High Court (2012-08-28)
• Rukmani Devi and Anr v. The Union Of India and Ors — Patna High Court (2012-08-28)
• Talat Parvin v. The State Of Bihar and Ors — Patna High Court (2012-08-28)
• Vishwanath Choudhary v. The State Of Bihar and Ors — Patna High Court (2012-08-27)
• Lal Babu Rai and Ors v. The District Magistrate, Muzaffarpur and Ors — Patna High Court (2012-08-27)
• Hari Shankar Jha v. The Union Of India and Ors — Patna High Court (2012-08-27)
• Ravindra Pandit v. The State Of Bihar And Others — Patna High Court (2012-08-27)
• Neelam Devi and Ors v. The State Of Bihar and Ors — Patna High Court (2012-08-27)
• Pawan Kumar Choudhary and Anr v. The State Of Bihar and Ors — Patna High Court (2012-08-27)