BIRENDRA KUMAR,. RAMESH KUMAR DATTA

37 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Kosum Devi v. The State Of Bihar and Ors — Patna High Court (2016-12-02)
• Santosh Kumar v. The State Of Bihar and Ors — Patna High Court (2016-12-02)
• The Managing Director, Bihar State Housing Board v. Sri Narad Prasad Sinha and Ors — Patna High Court (2016-12-02)
• Santosh Kumar v. The State Of Bihar and Ors — Patna High Court (2016-12-02)
• Sanjay Kumar Nirala @ Sanjay Ram v. The Bank Of Baroda Through The Chief Manager Circle Office and Ors — Patna High Court (2016-12-01)
• Ram Nandan Prasad v. The State Of Bihar and Ors — Patna High Court (2016-12-01)
• Ghanshyam Das and Ors v. The State Of Bihar and Ors — Patna High Court (2016-12-01)
• Rajendra v. The Union Of India and Ors — Patna High Court (2016-12-01)
• Vidyalaya Siksha Samiti, Upgraded Middle School, Kadilpur v. The State Of Bihar and Ors — Patna High Court (2016-11-30)
• Constable 364 Ram Bilash Ram v. The State Of Bihar and Ors — Patna High Court (2016-11-30)