LexBIRENDRA KUMAR
6,535 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 6535 |
Disposal nature
| DISPOSED OF | 2947 |
| ALLOWED | 1884 |
| DISMISSED | 1517 |
| WITHDRAWN | 160 |
| PEREMPTORY | 6 |
| TRANSFERRED | 5 |
| PARTLY ALLOWED | 4 |
| DISMISS IN DEFAULT | 3 |
Recent judgments
- INDRA CHAND v. CHUNNI LAL AND ORS — Rajasthan High Court (2025-05-19)
- BHANWARI DEVI v. SATYANARAYAN — Rajasthan High Court (2025-04-25)
- LRS.OF SUKHIYA DEVI v. LRS OF BHAGWATI DEVI — Rajasthan High Court (2025-02-10)
- RAM BAHADUR SAUD @ RJ S/O MAN BAHADUR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- SIYARAM S/O POLU v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- SIYARAM S/O POLU v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- RAJU SON OF PURAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- DAMODAR S/O LATE SHRI BHURA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- DINESH VISHAVKARMA S/O NAWAL SINGH VISHAVKARMA, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)
- TAPENDRA BAHADUR SAUD S/O BHAN BAHADUR SAUD v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-23)