LexBIRENDRA KUMAR
26,798 recorded High Court judgment(s) · 2002–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 26798 |
Disposal nature
| BAIL GRANTED | 16661 |
| ALLOWED | 4030 |
| DISPOSED | 1552 |
| REJECTED | 1387 |
| DISMISSED | 1381 |
| WITHDRAWN | 1181 |
| D.F.D. FOR NON APPEARANCE | 318 |
| BAIL REJECTED | 114 |
Recent judgments
- SAVITRI DEVI v. THE STATE OF BIHAR — Patna High Court (2021-12-22)
- SHUBHAM GUPTA @ SUNNY @ SHUBHAM KUMAR v. The State of Bihar — Patna High Court (2021-12-22)
- JITENDRA YADAV v. The State of Bihar — Patna High Court (2021-12-21)
- MUKESH KUMAR v. THE STATE OF BIHAR — Patna High Court (2021-12-21)
- KISHORE SAHANI v. The State of Bihar — Patna High Court (2021-12-21)
- JITENDRA CHAUDHARY v. THE STATE OF BIHAR — Patna High Court (2021-12-21)
- SINGHESHWAR YADAV v. THE STATE OF BIHAR — Patna High Court (2021-12-21)
- DASRATH TANTI v. The State of Bihar — Patna High Court (2021-12-21)
- BHIM KUMAR v. The State of Bihar — Patna High Court (2021-12-21)
- RAJESH PASWAN v. The State of Bihar — Patna High Court (2021-12-21)