BIREN VAISHNAV

7,649 recorded High Court judgment(s) · 2018–2023

Courts

Gujarat High Court

7649

56-DISPOSED AT ADMISSION STAGE	1895
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1219
26-DISMISSED @ ADM.STAGE	1017
38-RULE ABSOLUTE/ALLOWED @ FH	969
27-WITHDRAWN @ ADM.STAGE	908
47-DISPOSAL IN ANY OTHER MODE FH	393
39-RULE DISCHARGED/DISMISSED @ FH	307
53-ALLOWED / GRANTED @ ADM.STAGE	271

DINESH CHAMPALAL DUGAR v. M/S RAJLABDHI INFRASTRUCTURE PVT. LTD. — Gujarat High Court (2023-07-14)
M/S JBR ADVANCE EXAM SYSTEM PVT. LTD. v. AHOM TECHNOLOGIES PVT. LTD. — Gujarat High Court (2023-07-14)
MS/ DVS FINANCIAL SERVICES PVT. LTD. v. M/S RAJLABDHI INFRASTRUCTURE PVT. LTD. — Gujarat High Court (2023-07-14)
MALABAR GOLD PRIVATE LIMITED v. DHIRAJLAL RAVJIBHAI ROKAD — Gujarat High Court (2023-06-30)
MARWADI MANABHAI ALIAS MANOJBHAI MODABHAI v. STATE OF GUJARAT — Gujarat High Court (2023-02-22)
PAYAL ANKIT MAHETA v. SATBIRSINGH N SALUJA — Gujarat High Court (2023-02-20)
PAYAL ANKIT MAHETA v. JASHBIRSINGH N SALUJA — Gujarat High Court (2023-02-20)
HARDASBHAI ODEDARA v. STATE OF GUJARAT — Gujarat High Court (2023-02-03)
DEVENDRASINH JAGATSINH BAIS v. STATE OF GUJARAT — Gujarat High Court (2023-01-31)
VIJAY LAXMAN OAD v. STATE OF GUJARAT — Gujarat High Court (2023-01-09)