LexBIPIN GUPTA
661 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 661 |
Disposal nature
| DISPOSED OF | 397 |
| DISMISSED | 198 |
| ALLOWED | 44 |
| WITHDRAWN | 16 |
| PARTLY ALLOWED | 4 |
| PEREMPTORY | 1 |
| REMANDED | 1 |
Recent judgments
- JASMIN KAUR WIFE OF RAVNEET SINGH CHADDA DAUGHTER OF LATE SHRI HARBHAJAN SINGH CHHADDA v. SMT. HARJEET KAUR WIFE OF LATE HARBHAN SINGH CHADDA — Rajasthan High Court (2026-05-25)
- SHRI KESHAV SAGAR DHARMSHALA PAVTA v. BANSIDHAR SAINI — Rajasthan High Court (2026-05-25)
- SMT. HARJEET KAUR WIFE OF LATE SHRI HARBHAJAN SINGH CHADDHA v. JASMIN KAUR WIFE OF SHRI RAVNEET SINGH CHADDHA — Rajasthan High Court (2026-05-25)
- GOVERNMENT HIGHER SECONDARY SCHOOL v. GUMAN SINGH S/O SHRI GOVIND RAM — Rajasthan High Court (2026-05-22)
- APOLLO ANIMAL MEDICAL GROUP TRUST v. M/S OM GAYATRI CONSTRUCTION COMPANY — Rajasthan High Court (2026-05-22)
- SUPERINTENDENT ENGINEER, v. M/S GHANARAM (ENGINEERS AND CONTRACTORS) — Rajasthan High Court (2026-05-21)
- THE EXECUTIVE ENGINEER v. M/S BRAHAMPRAKASH MODI, PROPRIETORSHIP FIRM — Rajasthan High Court (2026-05-20)
- NATIONAL INSRUANCE CO LTD v. BHANWAR LAL — Rajasthan High Court (2026-05-20)
- MOHD ILIYAS AND ORS v. ABDUL RAZAK — Rajasthan High Court (2026-05-20)
- BAJAJ ALLIANZ GEN INSURANCE CO LTD v. MEER SINGH AND OTHERS — Rajasthan High Court (2026-05-16)